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Kerala High Court Denies Pre-Arrest Bail To Accused Roy Vayalat in POCSO Case - (09 Mar 2022)

CRIMINAL

Kerala High Court has dismissed the anticipatory bail applications moved by No.18 hotel owner Roy J Vayalat and his friend Syju M.Thankachan in a Protection of Children from Sexual Offences Act, 2012 case where they have been accused of sexually assaulting a minor girl at the hotel. However, the third accused Anjali has been granted pre-arrest bail.

Tags : KERALA HIGH COURT   PRE-ARREST BAIL   ROY VAYALAT  

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