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Calcutta HC Directs Superintendent to Submit Report on Grievances of Visva Bharati University - (09 Mar 2022)

CIVIL

Calcutta High Court has directed the Superintendent of Police, Birbhum to submit a report addressing the grievances expressed by the authorities of Visva Bharati University amid the ongoing protests by more than 200 students inside the University campus demanding the immediate reopening of hostels and the conduct of online examinations.

Tags : CALCUTTA HIGH COURT   VISVA BHARATI UNIVERSITY  

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