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SC Issues Notice on Indira Jaising's Plea Against Use of Secret Voting to Confer Senior Designations - (09 Mar 2022)

CIVIL

Supreme Court has issued notice on an application filed by Senior Advocate Indira Jaising seeking a declaration that the process adopted by certain High Courts to confer senior designations through the process of secret voting of the full court is arbitrary and discriminatory.

Tags : SUPREME COURT   USE OF SECRET VOTING  

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