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Kerala HC Dismisses Plea by Dileep to Quash Further Investigation in Actor Sexual Assault Case - (09 Mar 2022)

CRIMINAL

Kerala High Court has dismissed a petition filed by actor Dileep seeking to quash further investigation in the actor sexual assault case being conducted following revelations of alleged hatching of a conspiracy to murder investigation officers in the assault case.

Tags : KERALA HIGH COURT   ACTOR SEXUAL ASSAULT CASE  

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