AAAR: Printing Of Pamphlet/Leaflet Attracts 18% GST - (08 Mar 2022)
GOODS AND SERVICES TAX
Daman Appellate Authority of Advance Ruling (AAAR) while upholding the ruling of the Authority of Advance Ruling held that printing of pamphlet/leaflet falls under the category of supply of service and it attracts GST at the rate of 18%.
Tags : APPELLATE AUTHORITY OF ADVANCE RULING SUPPLY OF SERVICE GOODS AND SERVICE TAX
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