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AAAR: 18% GST Applicable On Mango Pulp/Puree - (08 Mar 2022)

GOODS AND SERVICES TAX

Andhra Pradesh Appellate Authority of Advance Ruling (AAAR) has held that 18% GST is chargeable on Mango Pulp/Puree.

Tags : ANDHRA PRADESH APPELLATE AUTHORITY OF ADVANCE RULING   GST   MANGO PULP/PUREE  

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