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Karnataka HC Directs Jail Superintendent to Provide Treatment to Accused in Private Hospital - (07 Mar 2022)

CRIMINAL

Karnataka High Court has directed the Superintendent of Jail to shift and provided treatment to K T Naveen Kumar, an accused in the journalist Gauri Lankesh murder case, in a private hospital.

Tags : KARNATAKA HIGH COURT   TREATMENT TO ACCUSED IN PRIVATE HOSPITAL  

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