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RBI Issues Norms for PDs in Exchange-Traded Currency Futures - (18 Mar 2016)

Reserve Bank of India (RBI) has issued guidelines permitting standalone Primary Dealers (PDs) to participate in exchange-traded currency futures on approved stock exchanges.T he guidelines announced will be effective from April 11, 2016.

Tags : RESERVE BANK OF INDIA   PRIMARY DEALERS   CURRENCY FUTURES  

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