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Delhi High Court Defers Delhi Higher Judicial Services Exam 2022 in Interim Relief on Minimum Age - (07 Mar 2022)

EDUCATION

Delhi High Court has deferred the Delhi Higher Judicial Services Exam (DHJS), which was scheduled for 20th March by four weeks, granting interim relief in a petition challenging the minimum age limit of 35 years for appearing in the exam.

Tags : DELHI HIGH COURT   DELHI HIGHER JUDICIAL SERVICES EXAM 2022  

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