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Allahabad High Court Seeks UP Govt's Reply on PIL Filed Over Poor Upkeep of Sandi Bird Sanctuary - (07 Mar 2022)

ENVIRONMENT

Allahabad High Court has sought the Uttar Pradesh Government's response on a Public Interest Litigation (PIL) plea expressing concern about the poor upkeep of a wild life sanctuary known as Sandi Bird Sanctuary, situated in Hardoi district.

Tags : ALLAHABAD HIGH COURT   POOR UPKEEP OF SANDI BIRD SANCTUARY  

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