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Calcutta HC Orders CBI Probe in Another Teacher Recruitment Scam Case in WB Govt Run Schools - (07 Mar 2022)

CRIMINAL

Calcutta High Court has ordered for a Central Bureau of Investigation (CBI) probe in another matter pertaining to the alleged illegal appointment of assistant teachers in State run schools in West Bengal.

Tags : CALCUTTA HIGH COURT   TEACHER RECRUITMENT SCAM CASE  

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