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MP HC Imposes Cost on Police Officer for Furnishing Incorrect Information to Court - (07 Mar 2022)

CIVIL

Madhya Pradesh High Court has imposed a cost of Rs. 25,000 on a Station House Officer for providing incorrect information to the Court regarding criminal antecedents of the bail Applicants in a case.

Tags : MADHYA PRADESH HIGH COURT   FURNISHING INCORRECT INFORMATION TO COURT  

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