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Bombay HC Grants Interim Relief to Senior IPS Officer Rashmi Shukla and Directed to Take Coercive Act - (04 Mar 2022)

CRIMINAL

Bombay High Court has granted interim relief to Senior IPS officer Rashmi Shukla and directed the Pune Police not to take coercive action against her till further orders in a First Information Report for allegedly tapping politicians' phones between 2015- 2019 when the BJP led alliance was in power in the state.

Tags : BOMBAY HIGH COURT   SENIOR IPS OFFICER RASHMI SHUKLA  

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