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Allahabad HC Disposes of Contempt Case Against Lawyer for Abusing Lady Judge in Open Court - (04 Mar 2022)

CONTEMPT OF COURT

Allahabad High Court has disposed of a contempt case against a lawyer who abused a lady judge in the open court after he tendered an unconditional & unqualified apology before the court/judicial officer.

Tags : ALLAHABAD HIGH COURT   ABUSE OF LADY JUDGE   UNCONDITIONAL APOLOGY  

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