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Karnataka HC Directs State to Ensure No Protest Held in Bangalore City Except at Freedom Park - (04 Mar 2022)

CIVIL

Karnataka High Court has directed the state government to forthwith ensure that no protest, meetings, processions, etc. are held in the city of Bengaluru, by any group, political parties, organisation, etc., except at the Freedom Park, in an organised manner and by ensuring that traffic in the city is not adversely affected, especially during rush hours.

Tags : KARNATAKA HIGH COURT   NO PROTEST HELD IN BANGALORE CITY  

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