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Delhi HC Asks to Implement Suggestions to Improve Movement of Persons with Disabilities - (04 Mar 2022)

CIVIL

Delhi High Court has asked the Delhi Government to endeavour to implement suggestions of stakeholders on the facilities to encourage movement of persons with disabilities in public places, including completion of civil works, at the relevant places in the city by the end of March.

Tags : DELHI HIGH COURT   MOVEMENT OF PERSONS WITH DISABILITIES  

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