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Calcutta HC Directs Students to Not Obstruct Functioning of Visva Bharati University - (04 Mar 2022)

EDUCATION

Calcutta High Court has extended police protection to the Registrar, Assistant Registrar and the management of the Visva Bharati University so that they are able to carry out their day to day duties inside the campus without any obstruction from the agitating students.

Tags : CALCUTTA HIGH COURT   FUNCTIONING OF VISVA BHARATI UNIVERSITY  

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