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Kerala HC Asks Assistant Passport Officer in Kottayam to Shell Out Litigation Expenses from Salary - (04 Mar 2022)

CIVIL

Kerala High Court has asked an Assistant Passport Officer in Kottayam to shell out litigation expenses amounting to Rs. 25,000 from his own salary for objecting to re-issue passport to a single parent's daughter.

Tags : KERALA HIGH COURT   LITIGATION EXPENSES FROM SALARY  

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