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CBIC Reduces Compliances for Import of Goods at Concessional Rate of Customs Duty - (04 Mar 2022)

CUSTOMS

Central Board of Indirect Taxes and Customs (CBIC) has notified the reduction in compliances and end-to-end automation of procedure relating to import of certain goods at concessional rate of Customs Duty.

Tags : CENTRAL BOARD OF INDIRECT TAXES AND CUSTOMS   REDUCTION OF COMPLIANCES   IMPORT OF GOODS AT CONCESSIONAL RATE  

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