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Madras High Court Stays Government Order Cancelling Appointment to TNCPCR - (04 Mar 2022)

CIVIL

Madras High Court has stayed the operation of a Government Order issued on February 23 cancelling a January 18, 2021 G.O., through which a Chairperson and six members were appointed to the Tamil Nadu Commission for Protection of Child Rights (TNCPCR).

Tags : MADRAS HIGH COURT   APPOINTMENT TO TNCPCR  

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