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MP HC Grants Bail to Man Accused of Hiding Religious Identity from Prosecutrix - (03 Mar 2022)

CRIMINAL

Madhya Pradesh High Court has granted bail to one Tousif Khan, accused of developing relationship with a woman by lying to her about his religious identity and thereby committing rape under a false pretext of marriage.

Tags : MADHYA PRADESH HIGH COURT   MAN ACCUSED OF HIDING RELIGIOUS IDENTITY  

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