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Delhi HC Issues Notice on Plea Challenging Age Criteria for Appointment of DMRC Managing Director - (03 Mar 2022)

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Delhi High Court has issued notice on a Public Interest Litigation filed by Advocate Aswhini Kumar Upadhyay, challenging the age criteria for appointment of Managing Director of the Delhi Metro Rail Corporation.

Tags : DELHI HIGH COURT   APPOINTMENT OF DMRC MANAGING DIRECTOR  

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