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Rajasthan High Court: Use of Salutations and Titles in Courts is Prohibited - (03 Mar 2022)

CIVIL

Rajasthan High Court has held that the use of salutations and titles such as Raja, Nawab and Rajkumar in constitutional Courts, all other Courts, Tribunals, public offices of the State etc. is prohibited in terms of Articles 14, 18 and 363A of the Constitution of India, 1949. The Court has ordered that the said restriction will also apply in the public domain as well as public documents & public offices.

Tags : RAJASTHAN HIGH COURT   USE OF SALUTATIONS AND TITLES  

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