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AAR, Rajasthan: Education and Training in Practices of Yoga Attracts 18% GST - (03 Mar 2022)

GOODS AND SERVICES TAX

Authority of Advance Ruling (AAR), Rajasthan has ruled that 18% of Goods and Service Tax (GST) is payable on education and training in physical, mental, spiritual practices of Yoga.

Tags : AUTHORITY OF ADVANCE RULING   PRACTICES OF YOGA  

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