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Delhi HC: Complete Disclosure of Food Article Being Vegetarian or Non-Vegetarian Fundamental - (03 Mar 2022)

CONSUMER

Delhi High Court has observed that since the right of a person under Article 21 and 25 of the Constitution of India is impacted by what is offered on a platter, it is fundamental that a full and complete disclosure of a food article being vegetarian or non-vegetarian is made a part of consumer awareness.

Tags : DELHI HIGH COURT   COMPLETE DISCLOSURE OF FOOD ARTICLE  

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