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Central Board of Indirect Taxes and Customs Issues Advisory for Importers on IGCR Rules - (03 Mar 2022)

CUSTOMS

Central Board of Indirect Taxes and Customs has issued Advisory No. 06/2022 dated March 01, 2022, for importers to avail benefit of Import of Goods at Concessional Rate of Duty Rules, 2017 (IGCR Rules, 2017). IGCR module is developed by ICEGATE, CBIC to provide a digital service to importers to avail benefits.

Tags : CENTRAL BOARD OF INDIRECT TAXES AND CUSTOMS   IMPORT OF GOODS AT CONCESSIONAL RATE OF DUTY RULES   2017  

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