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Telangana HC Issues Notice in PIL on Provision of Benefits to Women Self- Help Groups - (03 Mar 2022)

CIVIL

Telangana High Court has issued notices to the State government in a Public Interest Litigation petition questioning not providing pension and insurance benefits to members of women self-help groups under Abhayahastam scheme.

Tags : TELANGANA HIGH COURT   WOMEN SELF- HELP GROUPS  

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