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Delhi High Court Dismisses Bail Plea of Avantha Group Promoter Gautam Thapar - (02 Mar 2022)

CRIMINAL

Delhi High Court has dismissed the bail plea filed by Avantha Group Promoter Gautam Thapar in connection with the Yes Bank loan fraud case.

Tags : DELHI HIGH COURT   AVANTHA GROUP PROMOTER GAUTAM THAPAR  

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