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Allahabad HC Refuses to Quash Criminal Case on Circulation of Derogatory Message Against PM Modi - (02 Mar 2022)

CRIMINAL

Allahabad High Court has refused to quash a criminal case against one Mohd. Imran Malik, who is the admin of a WhatsApp group, wherein a message was shared which allegedly contained the photo of Prime Minister Narendra Modi with the face of a pig.

Tags : ALLAHABAD HIGH COURT   DEROGATORY MESSAGE AGAINST PM MODI  

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