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Bombay HC Directs No Coercive Action Against Director, Producers in Marathi Movie Row - (02 Mar 2022)

MEDIA AND COMMUNICATION

Bombay High Court has directed no-coercive steps against director Mahesh Manjrekar and producers of Marathi movie Nay Varan Bhat Loncha Kon Nay Koncha for three weeks in a POCSO FIR regarding the objectionable portrayal of children in the film's trailer.

Tags : BOMBAY HIGH COURT   MARATHI MOVIE ROW  

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