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Calcutta HC Orders to Enquire Into Dilution of Charges by IO in Custodial Death Case - (02 Mar 2022)

CRIMINAL

Calcutta High Court has ordered an enquiry by the DIG, in charge of Special Crime Branch of the Central Bureau of Investigation (CBI) into alleged dilution of charges against accused police personnel by the investigation officer (IO) of the agency in a case of custodial death of 2013 in Hooghly district, the probe of which had been entrusted with the CBI.

Tags : CALCUTTA HIGH COURT   CUSTODIAL DEATH CASE  

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