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Calcutta HC Refuses to Stay Counting of Votes, Orders Preservation of CCTV Footage - (02 Mar 2022)

ELECTION

Calcutta High Court has sought response from the State Election Commission (SEC) and the State government in a Public Interest Litigation (PIL) petition moved by BJP leader Soumendu Adhikari alleging that large scale violence and rigging of votes had taken place in the recently concluded Contai Municipality elections.

Tags : CALCUTTA HIGH COURT   PRESERVATION OF CCTV FOOTAGE  

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