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Calcutta HC Seeks Response in PIL Seeking Compensation for Victims of Tiger Attacks in Sunderbans - (02 Mar 2022)

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Calcutta High Court has sought the State government's response in a Public Interest Litigation (PIL) petition pertaining to the grant of compensation to the family members of tiger attacked victims in the Sundarban area.

Tags : CALCUTTA HIGH COURT   COMPENSATION FOR VICTIMS OF TIGER ATTACKS  

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