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Delhi HC Directs Advocates, Staff Members & Litigants to Refrain from Feeding Stray Animals - (02 Mar 2022)

CIVIL

Delhi High Court has directed all the Advocates, Litigants, Staff members, Police and CRPF Personnel to strictly refrain from feeding the stray animals inside the Court complex.

Tags : DELHI HIGH COURT   FEEDING STRAY ANIMALS  

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