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Kerala High Court Condemns Practice of Erecting Flags, Festoons Announcing State Meeting - (02 Mar 2022)

CIVIL

Kerala High Court has condemned the Communist Party of India (Marxist) for erecting flags, festoons, and boards announcing the party’s State meeting that will be held from March 1.

Tags : KERALA HIGH COURT   ERECTING FLAGS   FESTOONS ANNOUNCING STATE MEETING  

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