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Delhi HC Issues Notice on Application Seeking Impleadment of Various Political Leaders - (28 Feb 2022)

CRIMINAL

Delhi High Court has issued notice on the applications seeking impleadment of various political leaders and others, in order to ascertain as to whether they ought to be added as party respondents in the pleas seeking registration of FIRs against politicians for alleged hate speeches during 2020 Delhi riots.

Tags : DELHI HIGH COURT   IMPLEADMENT OF POLITICAL LEADERS  

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