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Delhi HC Refuses to Entertain PIL Seeking to Change Title of Upcoming Movie, Prithviraj - (28 Feb 2022)

MEDIA AND COMMUNICATION

Delhi High Court has refused to entertain a Public Interest Litigation seeking to change the title of the upcoming movie Prithviraj, produced by Yash Raj Films. The movie starring actors Akshay Kumar and Manushi Chillar in the lead roles is set to release on 10th June, 2022.

Tags : DELHI HIGH COURT   CHANGE IN TITLE OF MOVIE  

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