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NGT Summons DTC Chief on Their Plea to Introduce More Buses on Delhi Roads - (19 Aug 2015)

National Green Tribunal (NGT) has summoned Managing Director of Delhi Transport Corporation (DTC) to appear before it and explain why Delhi Government continuously fail to provide a “study or document” or other “rationalisation” for bus routes in Delhi.

Tags : NATIONAL GREEN TRIBUNAL  DELHI TRANSPORT CORPORATION  

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