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MP HC Directs Husband Accused of Beating Wife to Stay at In-Laws House For 1 Month - (28 Feb 2022)

FAMILY

Madhya Pradesh High Court has directed a man who has been accused of beating his wife to live with his wife at his in-laws' place for one month so that the family gets reunited for all times to come.

Tags : MADHYA PRADESH HIGH COURT   STAY AT IN-LAWS HOUSE  

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