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Tripura HC Directs State to Inspect All Govt Schools, Look Out for Shortfall of Teachers & Infra Need - (28 Feb 2022)

EDUCATION

Tripura High Court has directed the Tripura state to carry out inspection of all State Government schools within the State of Tripura and to take such remedial steps vis-a-vis wherever shortfall of teachers exist to meet that contingency as well as wherever infrastructural needs are required.

Tags : TRIPURA HIGH COURT   SHORTFALL OF TEACHERS & INFRA NEEDS  

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