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Telangana HC Sets Aside Injunction Against Kangana Ranaut's Lock Upp Reality Show Release - (28 Feb 2022)

MEDIA AND COMMUNICATION

Telangana High Court has set aside the ad-interim injunction granted by the trial Court against releasing, exhibiting and publishing the series Lockupp reality show starring Kangana Ranaut and made by Alt Balaji Media. As makers spent huge amounts of money this month for marketing and the public was aware of the release of the reality show, the balance of convenience lay in the favour of the makers of the show.

Tags : TELANGANA HIGH COURT   KANGANA RANAUT'S LOCK UPP REALITY SHOW  

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