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P&H High Court Orders Police Protection for a Live in Couple - (28 Feb 2022)

CRIMINAL

Punjab and Haryana High Court has observed that there is a need to shift perspective from didactics of the orthodox society, shackled with the strong strings of morality supported by religions to one that values an individual's life above all.

Tags : PUNJAB AND HARYANA HIGH COURT   PROTECTION FOR A LIVE IN COUPLE  

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