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MP HC Grants Stay Against Policy of Increasing OBC Reservation in Ayush PG Entrance Test - (28 Feb 2022)

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Madhya Pradesh High Court has granted stay against the policy of the State Government to increase the reservation for the OBC category from 14% to 27%, for admission in the All India Ayush Postgraduate Entrance Test, 2021.

Tags : MADHYA PRADESH HIGH COURT   AYUSH PG ENTRANCE TEST  

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