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Delhi HC Notifies Rules Governing Patent Suits; Intellectual Property Rights Division Rules, 2022 - (28 Feb 2022)

INTELLECTUAL PROPERTY RIGHTS

Delhi High Court has notified the High Court of Delhi Rules Governing Patent Suits, 2022 and Delhi High Court Intellectual Property Rights Division Rules, 2022. The Rules are made for the matters listed before High Court's Intellectual Property Division with respect to practice and procedure for the exercise of its original and appellate jurisdiction, and for other miscellaneous petitions arising out of IPR and related statutes.

Tags : DELHI HIGH COURT   INTELLECTUAL PROPERTY RIGHTS DIVISION RULES   2022  

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