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AAAR: Powdered Form of Ready to Cook Mixes Attracts 18% GST - (28 Feb 2022)

GOODS AND SERVICES TAX

Appellate Authority for Advance Ruling (AAAR), Tamil Nadu has held that powdered form of ready to cook branded products such as idly-dosa mix, tiffin mix, sweet and health mix, porridge mix etc attracts 18% goods and services tax (GST).

Tags : APPELLATE AUTHORITY FOR ADVANCE RULING   READY TO COOK MIXES  

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