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Delhi HC Issues Notice on Plea Against Extension of Kashmir Based Photojournalist's Judicial Remand - (25 Feb 2022)

CRIMINAL

Delhi High Court has issued notice on a plea challenging a trial court order extending judicial remand of Mohd. Manan Dar, a 24 year old Kashmir based freelance photojournalist, in a case registered under Unlawful Activities (Prevention) Act, 1967.

Tags : DELHI HIGH COURT   KASHMIR BASED PHOTOJOURNALIST'S JUDICIAL REMAND  

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