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Supreme Court Dismisses BJP Leaders' Plea to Deploy Central Forces for West Bengal Local Polls - (25 Feb 2022)

ELECTION

Supreme Court has dismissed the petition filed by the Bhartiya Janata Party (BJP) party leaders Mousumi Roy and Pratap Banerjee seeking deployment of Central Forces in the West Bengal local polls.

Tags : SUPREME COURT   WEST BENGAL LOCAL POLLS  

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