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Rajasthan HC Dismisses Plea Challenging District Judge Recruitment Process - (25 Feb 2022)

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Rajasthan High Court has dismissed a batch of writ petitions challenging the District Judge Recruitment process. In this matter, all the petitioners herein failed to make a mark in the preliminary examination. They were not shortlisted and did not qualify for the main examination.

Tags : RAJASTHAN HIGH COURT   DISTRICT JUDGE RECRUITMENT PROCESS  

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