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Calcutta HC Calls for Second Post Mortem Report in Murder Case of Allah University Student - (25 Feb 2022)

CRIMINAL

Calcutta High Court has ordered a second post mortem in the murder case of Allah University student Anis Khan. The Court has directed that the second post mortem and the investigation by the State constituted Special Investigating Team (SIT) would be monitored by a District Judge.

Tags : CALCUTTA HIGH COURT   SECOND POST MORTEM REPORT  

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