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Rajasthan HC Dismisses Appeal Against Single Judge Order Refusing to Stay Release of KGF-2 Movie - (25 Feb 2022)

MEDIA AND COMMUNICATION

Rajasthan High Court has refused to grant interim stay in a plea seeking complete ban on exhibition of KGF-2 movie and its Teaser. The movie is set to release on 14th April 2022.

Tags : RAJASTHAN HIGH COURT   RELEASE OF KGF-2 MOVIE  

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